Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 6 in Guidelines in Respect of Grant of Affiliation, Staff List Approval and Admission of Students for Private Teacher Training Institutes Recognised by Southern Regional Committee, National Council for Teacher Education

6. On receipt of. the report from the Inspection Committee and after satisfying that the conditions of affiliation are fulfilled, affiliation will be granted by the DTERT, Chennai-6, the authority competent to grant affiliation in terms of section 14(6) (a) of the Central Act 73 of 1993 and affiliation will be cancelled where recognition has been refused by NCTE in terms of sub-section (b) of section 14(6) of the Central Act 73 of 1993.