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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(e) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(e)that in the case of Class I cargo boats-
(i)the free-board of the boat, when fully loaded is ascertained in the manner prescribed in Appendix III to these rules;
(ii)the boat is fitted with a caboose or fire-place in a suitable position.