Delhi High Court - Orders
Jindal Steel & Power Limited vs Reserve Bank Of India on 10 September, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3601/2020
JINDAL STEEL & POWER LIMITED ... Petitioner
Through Mr. Parag Tripathi, Senior Advocate
and Mr. Gopal Jain, Senior Advocate alongwith
Mr. Saket Sikri, Mr. Vijay Aggarwal, Mr. Mahesh
Aggarwal, Mr. Naman Joshi, Mr. Tarun Singla,
Mr. Mudit Jain, Mr. Manish Kharbanda, Ms Priya
Singh, Mr. Gurpreet Parwanda, Ms. Priyal
Chaturvedi, Mr. Shailesh Pandey, Advocates.
versus
RESERVE BANK OF INDIA ... Respondent
Through Mr.Atul Sharma, Mr.Abhinav Sharma
and Ms.Abhilasha Singh, Advs
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 10.09.2020 This hearing is conducted through Video Conferencing. Arguments of learned senior counsel for the petitioner have been heard. He may file his written submissions.
For arguments of learned counsel for the respondent adjourned to 21.09.2020 at the End of the Board.
JAYANT NATH, J SEPTEMBER 10, 2020/n