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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(7A) in The Indian Medical Council Act, 1956

(7A)[ The Board of Governors shall be assisted by a Secretary General who shall be appointed by the Central Government on deputation or contract basis and he shall be the head of the secretariat in the Council.] [Inserted by Act No. 12 of 2019, dated 16.7.2019.]