Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 1 in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.) 1. Short title. - This Act may be called the Jammu and Kashmir Animal [x x] [Word 'contagious' omitted by Act No. XI of 1959.] Diseases (Control) Act, 2006.
