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State of Tripura - Section

Section 86 in The Tripura Co-operative Societies Rules, 1976

86. Execution of awards or orders in special cases.

- Subject to the provisions of Section 101, the Registrar may, by an order in writing, specially authorise any officer of the Co-operative Department or any officer of a federal society or a Co-operative Bank, on an application made by it, to call for and send awards or orders obtained by any society for execution. The society or societies in respect of which these powers are to be exercised shall be specified in the order