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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(3) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(3)The non-official member may resign his office by giving notice in writing to theState Government and on such resignation being accepted by the State Government, suchnon-official member shall be deemed to have vacated his office.