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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(9) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(9)The procedure for the conduct of election of the Managing Committee of the Water Users' Association shall be as specified in Annexure-2. While conducting such elections the Canal Officer shall follow the orders or directions issued by the Water Resources Department, from time to time, for fair and free elections.