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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(8)(d) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(d)If a vacancy occurs in the office of Members, whether by reason of death, resignation or otherwise, such vacancy shall be filled within a period of 120 days by making a fresh appointment;