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Union of India - Section

Section 168 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

168. [ Promotion from Instructor Sub-Lieutenant to Instructor Lieutenant. [Substitued by S.R.O. 17-E, dated 5th July, 1967]

- Subject to the provisions of sub-regulation. (1) of regulation 167, promotion shall be made by time scale on completion of 3 years' service as Instructor Sub-Lieutenant (acting and confirmed).]