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[Cites 0, Cited by 0] [Section 45IA(7)] [Section 45IA] [Entire Act]

Union of India - Subsection

Section 45IA(7)(a) in The Reserve Bank of India Act, 1934

(a)the aggregate of the paid-up equity capital and free reserves as disclosed in the latest balance-sheet of the company after deducting there from—