Orissa High Court
Vijay Hansaria vs Union Of India And Others .... Opp. ... on 18 July, 2022
Author: R.K.Pattanaik
Bench: R.K.Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.6440 of 2016
Vijay Hansaria .... Petitioner
None
-versus-
Union of India and others .... Opp. Parties
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K.PATTANAIK
ORDER
Order No. 18.07.2022
04. 1. None appears for the Petitioner.
2. The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (R.K. Pattanaik) Judge KC Bisoi