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Orissa High Court

Vijay Hansaria vs Union Of India And Others .... Opp. ... on 18 July, 2022

Author: R.K.Pattanaik

Bench: R.K.Pattanaik

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No.6440 of 2016
                         Vijay Hansaria                           ....            Petitioner
                                                                                      None
                                                     -versus-
                         Union of India and others                ....         Opp. Parties

                                 CORAM:
                                 THE CHIEF JUSTICE
                                 JUSTICE R.K.PATTANAIK
                                                ORDER

Order No. 18.07.2022

04. 1. None appears for the Petitioner.

2. The writ petition is dismissed for non-prosecution.

(Dr. S. Muralidhar) Chief Justice (R.K. Pattanaik) Judge KC Bisoi