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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(g) in Maharshi Dayanand Saraswati University Act, 1987

(g)that due provision will, as far as circumstances may permit, be made for the residence of the Principal and members of the teaching staff in or near the college or the place provided for the residence of students;