Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Manipur - Subsection Section 135(b) in Manipur Land Revenue and Land Reforms Act, 1960 (b)"family", in relation to a person, means the person, the wife or husband, as the case may be, and the dependent children and grandchildren, of such person;
