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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(x) in The Mineral Conservation and Development Rules, 2017

(x)"shaft" means a vertical or inclined way or opening leading from the surface to workings below ground or from one part of the workings below ground to another and includes an incline;