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[Cites 0, Cited by 0] [Section 23(3A)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(3A)(ii) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(ii)the foreign portfolio investors are public retail funds majority owned by appropriately regulated public retail fund on look through basis; or