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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

NCT Delhi - Subsection

Section 67(2)(g) in Delhi Co-operative Societies Act, 1972

(g)to give such directions in regard to the collection and distribution of the assets of the society as may appear to him to be necessary for winding up the affairs of the society;