Allahabad High Court
State Of U.P. vs Pritam Singh & Others on 18 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 8127 of 2006 Appellant :- State Of U.P. Respondent :- Pritam Singh & Others Counsel for Appellant :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. Office has not sent the record of connected criminal appeal no. 5549 of 2006 and lower court's record which has been received in the connected criminal appeal.
List on 10.03.2014 along with the record of criminal appeal no. 5549 of 2006 and lower court's record.
Order Date :- 18.2.2014 Monika