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Union of India - Section

Section 22 in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

22. Penalties.

- Any person who contravenes, or fails to comply with, any of these rules, or the regulations made under sub-rule (4) and (5) of rule 9, or sub-rules (1) and (2) of rule 15 shall be punishable in accordance with the provisions of the sub-section (2) of section 10 of the Act.