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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5) in Adoption Regulations, 2017

(5)The Home Study Report and other documents of the prospective adoptive parents, referred to in this Chapter, shall be scrutinized at the Authority in order to determine their eligibility and suitability and be forwarded to the Specialized Adoption Agency where children legally free for adoption are available.