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State of Odisha - Section

Section 25 in The Orissa Industries Service Rules, 1985

25.

The officers of the erstwhile Rural Industries Projects on being absorbed as Assistant Managers shall be entitled to seniority in Class II with effect from their date of appointment in [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.].Part-VIII Miscellaneous