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Delhi High Court - Orders

Fena Pvt. Ltd vs Acit Circle 7 -1 New Delhi & Anr on 26 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~91
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 6553/2022 & CM APPLs.19909-19910/2022
                                     FENA PVT. LTD.                                        ..... Petitioner
                                                        Through:     Mr. Pabitra Roy Chaudhari, Advocate
                                                                     with Mr. Gagan Gupta, Advocate.

                                                        versus

                                     ACIT CIRCLE 7 -1 NEW DELHI & ANR                   ..... Respondents
                                                        Through:     Mr. Sanjay Kumar, Advocate.

                                     CORAM:
                                     HON'BLE MR. JUSTICE MANMOHAN
                                     HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                        ORDER

% 26.04.2022 Learned counsel for the respondents prays for some time to obtain instructions.

List on 5th May, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 26, 2022 AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.04.2022 18:04:45