Delhi High Court - Orders
Fena Pvt. Ltd vs Acit Circle 7 -1 New Delhi & Anr on 26 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~91
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6553/2022 & CM APPLs.19909-19910/2022
FENA PVT. LTD. ..... Petitioner
Through: Mr. Pabitra Roy Chaudhari, Advocate
with Mr. Gagan Gupta, Advocate.
versus
ACIT CIRCLE 7 -1 NEW DELHI & ANR ..... Respondents
Through: Mr. Sanjay Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 26.04.2022 Learned counsel for the respondents prays for some time to obtain instructions.
List on 5th May, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 26, 2022 AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.04.2022 18:04:45