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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(2) in Himachal Pradesh Para-Veterinary Council Act, 2010

(2)The State Government, on receipt of regulations for approval, may approve the same without any modifications or with modifications as it may think fit or return the regulations to the Council for reconsideration.