Section 12(1) in Telangana Advocates' Clerks Welfare Fund Act, 1992
(1)There shall be printed or cause to be printed by the Commissioner & Inspector General of Registration and Stamps, Telangana, Hyderabad, in such manner as may be prescribed a combined stamp superscribed in Telugu language as "Nyayavadula mariyu vari Gumasthala Samkshema Nidhi" each of the value of [hundred] rupees through Government Security Printing Press, on an indent placed by the Telangana Advocates' Welfare Fund Committee in such form as may be prescribed.
