Orissa High Court
Hindustan Aeronautics Ltd. Koraput vs Batliboi Environmental Engineering on 17 April, 2026
Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: CHITTA RANJAN BISWAL
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 17-Apr-2026 18:12:18
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA No.17 of 2025
Hindustan Aeronautics Ltd. Koraput .... Petitioner
Mr.A.R.Dash, Sr.Advocate
-versus-
Batliboi Environmental Engineering
Ltd.and another .... Opposite Parties
Mr.S.S.Das, Sr.Advocate
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
17.4.2026 Order No.
4. 1. List on 20th May 2026, as prayed for.
( B.P. Routray) Judge C.R. Biswal