Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Himachal Pradesh High Court

M/S Power Chem Plast Limited vs . State Of H.P. And on 24 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

M/s Power Chem Plast Limited vs. State of H.P. and others.

CWP No. 8154 of 2022.

.

24.11.2022. Present: Mr. Rakesh Gupta and Mr. Sanjay Vasudeva, Advocates, for the petitioner.

Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. J.S. Guleria and Mr. Bhupinder Thakur, Deputy Advocate Generals, for respondent Nos. 1 and 6.

CWP No. 8154 of 2022 and CMP No.16425 of 2022.

Notice. Mr. Shiv Pal Manhans, learned Additional Advocate General, appears and waives service of notice on behalf of respondent Nos. 1 and 6. Notices be issued to respondent Nos. 2 to 5, returnable for 22.12.2022 on taking steps within two days. Reply on behalf of respondent Nos. 1 and 6 be filed before the next date of hearing.

List on 22.12.2022.

CMP No.16424 of 2022.

The application is disposed of with a direction to the applicant/petitioner to file English translated/typed copies of Annexures P-1 to P-20 before the next date of hearing.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 24th November, 2022.

(krt) ::: Downloaded on - 24/11/2022 20:37:26 :::CIS