Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(1c)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(1c)(i) in THE FINANCE ACT, 2021

(i)During the initial period, the Chairperson referred to in sub-clause (i) of clause (a) of sub-section (2) of section 4;