National Consumer Disputes Redressal
Karnool Seeds Pvt. Ltd. vs Jai Bhagwan & Anr. on 16 April, 2018
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 3190 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 756/2015 of the State Commission Haryana) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. NARESH & ANR. S/O. RAM PHOOL R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3171 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 748/2015 of the State Commission Haryana) WITH
IA/15374/2017(Stay),IA/15375/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D. No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. JAI BHAGWAN & ANR. S/O. SH. RAMAHER R/O. VILLAGE GUHNA TEHSIL AND DISTRICT-SONIPAT HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3173 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 748/2015 of the State Commission Haryana) WITH IA/15378/2017(Stay),IA/15379/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D. No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. DILBAG & ANR. S/O. CHANDER SINGH, R/O. VILLAGE GUHNA TEHSIL AND DISTRICT-SONIPAT HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3174 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 748/2015 of the State Commission Haryana) WITH IA/15380/2017(Stay),IA/15381/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D. No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. SATBIR & ANR. S/O. RANJIT R/O. VILLAGE GUHNA TEHSIL AND DISTRICT-SONIPAT HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3175 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 748/2015 of the State Commission Haryana) WITH IA/15382/2017(Stay),IA/15383/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D. No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. KALU RAM & ANR. S/O. RAM KUMAR,R/O. VILLAGE GUHNA TEHSIL AND DISTRICT-SONIPAT HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3176 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 748/2015 of the State Commission Haryana) WITH IA/15384/2017(Stay),IA/15385/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D. No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. PHOOL KANWAR & ANR. S/O. PREM SINGH, R/O. VILLAGE GUHNA TEHSIL AND DISTRICT-SONIPAT HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3191 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 757/2015 of the State Commission Haryana) WITH IA/15493/2017(Stay),IA/15494/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. PARTAP & ANR. S/O. PARBHU R/o. Village Guhna, Tehsil Sonepat, Sonepat 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3192 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 756/2015 of the State Commission Haryana) WITH IA/15495/2017(Stay),IA/15496/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. SATYAWAN & ANR. S/O. BHAGANA R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3193 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 759/2015 of the State Commission Haryana) WITH IA/15497/2017(Stay),IA/15498/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. KULBEER & ANR. S/O. SHRI ZILE SINGH, R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3194 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 760/2015 of the State Commission Haryana) WITH IA/15499/2017(Stay),IA/15500/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. RAVINDER & ANR. S/O. NAHER SINGH R/o. Village Guhna, Tehsil Sonepat, Sonepat 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3195 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 761/2015 of the State Commission Haryana) WITH IA/15501/2017(Stay),IA/15502/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. RAM PHAL & ANR. S/O. ZILE SINGH R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3197 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 763/2015 of the State Commission Haryana) WITH IA/15505/2017(Stay),IA/15506/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. RAGHBIR & ANR. S/O. RAM SARUP R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3198 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 756/2015 of the State Commission Haryana) WITH IA/15507/2017(Stay),IA/15508/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. SATISH & ANR. S/O. PURAN R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3199 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 763/2015 of the State Commission Haryana) WITH IA/15509/2017(Stay),IA/15510/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. RANBIR & ANR. S/O. RAM SARUP R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3200 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 767/2015 of the State Commission Haryana) WITH IA/15511/2017(Stay),IA/15512/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. SAMUNDER & ANR. S/O. SHRI BANE SINGH, R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3201 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 769/2015 of the State Commission Haryana) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. SUNIL & ANR. S/O. NARAIN SINGH, R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) REVISION PETITION NO. 3203 OF 2017 (Against the Order dated 27/02/2017 in Appeal No. 1127/2015 of the State Commission Haryana) WITH IA/15515/2017(Stay),IA/15516/2017(Condonation of delay) 1. KARNOOL SEEDS PVT. LTD. Through Sh. Ram Kumar Gujjar, Raghuvender Nagar, D.No. 5, A-2-3 II, Karnool Andhra PRadesh ...........Petitioner(s) Versus 1. ZILE SINGH & ANR. S/O. JUGLAL R/o. Village Guhna, Tehsil Sonepat, Sonepat HARYANA 2. KRISHI VIKAS KANDER GOHANA THROUGH ITS PROP. SANDEEP SINGH , IN FRONT OF BARODIA GARDEN, JIND ROAD, GOHANA, DISTRICT-SONIPAT HARYANA ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE D.K. JAIN,PRESIDENT HON'BLE MRS. M. SHREESHA,MEMBER For the Petitioner : Mr. B.S. Sharma, Advocate For the Respondent :
Dated : 16 Apr 2018 ORDER When the present Revision Petitions cases came up for motion hearing on 22.03.2018, along with other connected Revision Petitions, we had directed Learned Counsel appearing for the Petitioner Company to file a complete statement of the balance amounts, which the Petitioner Company would be liable to pay to each of the Complainants, who happen to be agriculturists. In deference to the said order, statement of account of each of the Complainants has been filed, which shows that the difference of liability accounting for the statutory amounts already deposited by the Petitioner at the time of filing the Appeals before the concerned State Commission, ranges between ₹59,161/- and ₹3,200/-.
Having regard to: (i) the quantum of the amount involved in these Revision Petitions, which would be less than ₹25,000/-; (ii) the issuance of notice to the Complainants would involve payment of travel and allied expenses to defend these cases, which may be more than the balance liability of the Petitioner; and (iii) all the Revision Petitions are barred by limitation, inasmuch as, according to the Office, there is a delay of 88 days in filing the same, for which no satisfactory explanation has been furnished, we do not find these cases to be fit for interference in exercise of our Limited Revisionary Jurisdiction.
Consequently, all the Revision Petitions stand dismissed in limine.
......................J D.K. JAIN PRESIDENT ...................... M. SHREESHA MEMBER