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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(3) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(3)For the purpose of sub-section (3) of section 5 the selection of candidates shall be made on the basis of competition in the Joint Entrance Examination amongst candidates for these reserved seats only, for the purpose of sub-section (6) of section 5 the selection of candidates shall be made on the basis of competition in the Joint Entrance Examination amongst candidates for the reserved seats of each district only and for the purpose of sub-section (7) of section 5 the selection of candidates shall be made on the basis of competition in the said Examination amongst the remaining candidates.