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Commissioner Of Income Tax vs Tara Chand Banasia on 19 July, 2018

      ITEM NO.56                         REGISTRAR COURT. 2                  SECTION XV

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

      Petition(s) for Special Leave to Appeal (C)                   No(s).   11866/2018

      COMMISSIONER OF INCOME TAX                                          Petitioner(s)

                                                       VERSUS

      TARA CHAND BANASIA                                                  Respondent(s)


      WITH
      SLP(C) No. 13709/2018 (XV)

      Date : 19-07-2018 This petition was called on for hearing today.


      For Petitioner(s)                 Mr.Awadhesh Kumar Singh,Adv.
                                        Mrs. Anil Katiyar, AOR

      For Respondent(s)


                UPON hearing the counsel the Court made the following
                                   O R D E R

SLP(C) No.11866/2018 The office report indicates that service of notice is complete on the sole respondent, but no one has entered appearance on his behalf. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

Ld.counsel for the petitioner has failed to file the spare copy for issuance of notice to the respondent within the period prescribed under the rules. Therefore, the matter shall be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders and list thereafter.

RAJESH KUMAR GOEL Registrar SB