Section 39A(1) in Rajasthan Co-operative Societies Rules, 2003

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State of Rajasthan - Subsection

Section 39A(1) in Rajasthan Co-operative Societies Rules, 2003

(1)Recruitment of the employees of the categories of co-operative societies mentioned in sub-rule (4) shall be made by the Co-operative Recruitment Board, hereinafter called the Board in this rule, consisting of the following, namely:-

(i)	Additional Registrar-I, Co-operative DepartmentRajasthan	- Chairperson
(ii)	One nominee of the Registrar. Co-operativeSocieties, Rajasthan, who shall be an officer having a grade paynot below Rs. 7600/-	-Member
(iii)	Director, Rajasthan Institute of Co-operativeEducation and Management, Jaipur	-Member-Secretary.

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State of Rajasthan - Subsection

Section 39A(1) in Rajasthan Co-operative Societies Rules, 2003