Telangana High Court
Smt.Pendela Uma Devi vs State Of Telangana on 3 October, 2018
HON'BLE SRI JUSTICE C.PRAVEEN KUMAR
WRIT PETITION No.35618 OF 2018
ORDER:
This Writ Petition, under Article 226 of the Constitution of India, is filed seeking verbatim the following relief:
"... to issue any writ, order or more particularly one in the nature of Writ of Mandamus declaring the action of the 2nd respondent in not disposing of the Revision Petition in ROR Case No.F2/3386/2018 and Stay Petition on the file of 2nd respondent as illegal, arbitrary and contrary to the provision of Telangana Rights in Land and Pattadar Pass Books Act and to consequently direct the respondents to dispose of the Revision and Stay petition expeditiously and to pass such other or further orders as this Hon'ble Court may deem fit and proper in the circumstances of the case."
2. When the matter is taken up for hearing, learned counsel for the petitioner submitted that the petitioner filed an Interlocutory Application (I.A.) seeking stay along with the revision on 16.08.2018, before the Joint Collector, Suryapet, and the same was adjourned to 22.09.2018 and thereafter, to 03.11.2018. Though the aforesaid I.A. filed by the petitioner seeking stay is pending consideration, the Tahsildar is trying to change the entries in the revenue records.
3. Learned Government Pleader for Revenue would submit that instructions will be issued to the concerned for passing orders in the I.A. on 03.11.2018, after hearing all the concerned.
4. Having regard to the submissions, the Writ Petition is disposed of directing the authority concerned to pass appropriate orders in the aforesaid I.A. on 03.11.2018, to which date the case is posted. However, till then, status quo obtaining as on today with regard to the entries in the revenue record in respect of the subject property shall be maintained.
Miscellaneous Petitions, if any, pending in this Writ Petition shall stand closed. There shall be no order as to costs.
_______________________________ JUSTICE C.PRAVEEN KUMAR October 03, 2018.
MD HON'BLE SRI JUSTICE C.PRAVEEN KUMAR WRIT PETITION No.35618 OF 2018 October 03, 2018 MD