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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of Haryana - Subsection

Section 96(2)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iii)forfeiture of the stocks and their disposal by the competent authority and termination of the dealer license;