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Union of India - Section

Section 5 in University Grants Commission [Affiliation Of Colleges By Universities] Regulations, 2009

5. Eligibility Criteria for Permanent Affiliation.

- 5.1. The college shall have completed at least five years of satisfactory performance after getting temporary affiliation and attained the academic and administrative standards as prescribed by the University/UGC/Statutory/Regulatory Body concerned from time to time.
5.2The college shall have completed construction of buildings and all infrastructure!facilities as stipulated in the Regulations.
5.3All the teaching and non-teaching staff are appointed on permanent (appointed on regular basis, in case of a Government college) on the UGC/Government scales of pay.
5.4The college shall have a duly constituted College Council as per the norms.