Section 20(1)(a) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(a) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985

(a)inspect or cause to be inspected any book or document or accounts as well as any stock of rice or paddy belonging to or under the control of miller or a dealer;

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State of Uttar Pradesh - Subsection

Section 20(1)(a) in The U.P. Rice and Paddy (Levy and Regulation of Trade) Order, 1985