Bombay High Court
Ulhas Sudam Gorhe vs The State Of Maharashtra on 26 September, 2018
Bench: S.S. Shinde, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 881 OF 2018
In
CR. APPEAL 512 OF 2017
Ulhas Sudam Gorhe ....Appellant
V/S
The State Of Maharashtra ....Respondent
Parth M. Shah i/b Rahul Trimbakrao Deshmukh For Appellant H. J. Dedhia, APP for State CORAM : S.S. SHINDE & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 26th September, 2018 P.C. :
At the request of learned advocate for the applicant , Stand over to 12/10/2018.
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