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Bombay High Court

Ulhas Sudam Gorhe vs The State Of Maharashtra on 26 September, 2018

Bench: S.S. Shinde, Sarang Vijaykumar Kotwal

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CR. APPLICATION IN APPEAL NO. 881 OF 2018
                          In
                CR. APPEAL 512 OF 2017

 Ulhas Sudam Gorhe                                         ....Appellant
             V/S
 The State Of Maharashtra                               ....Respondent

Parth M. Shah i/b Rahul Trimbakrao Deshmukh For Appellant H. J. Dedhia, APP for State CORAM : S.S. SHINDE & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 26th September, 2018 P.C. :

At the request of learned advocate for the applicant , Stand over to 12/10/2018.
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