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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1) in The United Provinces District Boards Primary Education Act, 1926

(1)"to attend" a recognised primary school means to be present for instruction at such school on such days in the year, at such time or times, and for so many hours on each day of attendance, as may be fixed by the board;