Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 8 in The Coasting Vessels Act, 1838

8. Sealing certificate.—

[The words “And it is hereby enacted, that” rep. by Act 16 of 1874, s. 1 and the Schedule, Pt. I]*** Such certificate of registry shall be sealed with the seal of the [ Subs. by the A. O. 1950, for “East India Company”][Government of India], and shall be signed by the person authorised to make such registry.