Section 15 in The Orissa Industrial Infrastructure Development Corporation Rules, 1981
15. Other conditions of service.
- All other matters relating to the conditions of service of the Managing Director, who -(a)is a Government servant on deputation to the Corporation shall be regulated in accordance with the Rules and Regulations applicable to Government servants, and(b)is not a Government servant, or being a Government servant has subsequently ceased to be so, in accordance with the provisions of the Regulations applicable to other officers of the Corporation.Chapter-IV Conditions for borrowing by the Corporation
