Madhya Pradesh High Court
Sandeep Singh vs The State Of Madhya Pradesh on 10 October, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 41311 of 2023 (SANDEEP SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 10-10-2023 Shri Ayush Chaurasiya, learned counsel for applicant.
Shri A.P.S. Tomar, learned Public Prosecutor for State. As prayed by learned counsel for applicant, list this case after two weeks.
(SATYENDRA KUMAR SINGH) JUDGE Aman Signature Not Verified Signed by: AMAN TIWARI Signing time: 10/10/2023 6:15:13 PM