Section 14 in The Gujarat Ayurved University Act, 2021
14. Officers of University.
The following shall be the officers of the University, namely:-(i)The Chancellor,(ii)The Vice-Chancellor,(iii)The Registrar,(iv)The Director, School of Post-Graduate Studies and Research, and(v)Such other officers in the service of the University as may be declared by the regulations to be the officers of the University.
