Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2)(iii) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(iii)whether the procedure prescribed in rule 7 and rule 8 shall be followed in the proceedings.