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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(3)The authority competent to sanction an advance for special reasons under the relevant Provident Fund Rules may sanction final withdrawals in terms of these orders, subject to the fulfillment of conditions mentioned above. The procedural details shall be as in the case of other withdrawals.