Jammu & Kashmir High Court
Ram Chand Anr Ors vs Vishal Sadotra Bdo Khoon on 3 June, 2024
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 72
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(S) No. 262/2023
Ram Chand Anr Ors .... Petitioner/Appellant(s)
Through:- None
V/s
Vishal Sadotra BDO Khoon .....Respondent(s)
Udhampur and Anr
Through:- Mr. S. S Nanda, Sr. AAG
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
03.06.2024 Fresh compliance report be filed within four weeks.
List on 19.07.2024 (Vinod Chatterji Koul) Judge Jammu:
03.06.2024.
Javid Iqbal