Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 17] [Entire Act] Union of India - Subsection Section 17(3) in The Tea Act, 1953 (3)No tea or tea seed shall be taken by land, sea or air out of any State to any of the [* * *] Portuguese Settlements bounded by India, unless covered by a permit issued by or on behalf of the Board.
