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Bombay High Court

M/S.Nirama Specific Family Trust vs The Commissioner Of Income Tax,Mumbai on 25 November, 2016

Bench: M.S. Sanklecha, A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX REFERENCE NO. 161 OF 2000

 M/s.nirama Specific  Family Trust.                          ....Petitioner
            V/S
 The Commissioner Of Income Tax,mumbai.                   ....Respondent

Mr.Ashok Jayawant Patil for Applicant.

CORAM : M.S. SANKLECHA & A. K. MENON, JJ DATE : 25th November, 2016 P.C. :

Matter to be placed on Weekly Board, week commencing from 28/11/2016.
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