Bombay High Court
M/S.Nirama Specific Family Trust vs The Commissioner Of Income Tax,Mumbai on 25 November, 2016
Bench: M.S. Sanklecha, A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX REFERENCE NO. 161 OF 2000
M/s.nirama Specific Family Trust. ....Petitioner
V/S
The Commissioner Of Income Tax,mumbai. ....Respondent
Mr.Ashok Jayawant Patil for Applicant.
CORAM : M.S. SANKLECHA & A. K. MENON, JJ DATE : 25th November, 2016 P.C. :
Matter to be placed on Weekly Board, week commencing from 28/11/2016.
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