Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Manipur - Subsection Section 61(1) in The Manipur Panchayati Raj Act, 1994 (1)Any transfer of a subject to the Zilla Parishad shall be with the approval of the Government from time to time.
