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Karnataka High Court

Arjun S/O Yallappa Talwar vs The Union Of India on 4 December, 2024

Author: H.T.Narendra Prasad

Bench: H.T.Narendra Prasad

                                               -1-
                                                       NC: 2024:KHC-D:17828-DB
                                                       WP No. 145146 of 2020




                        IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                            DATED THIS THE 4TH DAY OF DECEMBER, 2024

                                            PRESENT

                          THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD

                                               AND

                            THE HON'BLE MR. JUSTICE VENKATESH NAIK T

                            WRIT PETITION NO. 145146 OF 2020 (S-CAT)

                   BETWEEN:

                   ARJUN S/O YALLAPPA TALWAR
                   AGE: 73 YEARS, EMPLOYEE NO.3383,
                   BSNL STAFF NO.BM-231 (KTK),
                   R/O: NO.T-4, MAHALASA RESIDENCY
                   CTS NO.68, SOMAWAR PETH,
                   TILAKWADI, BELAGAVI-590006.
                                                                  ...PETITIONER
                   (BY SRI. ASHOK K.L.,ADVOCATE)

                   AND:

                   1.   THE UNION OF INDIA
                        REP. BY UNDER SECRETARY TO
Digitally signed        HIS HIGHNESS PRESIDENT OF INDIA,
by JAGADISH T R
Location: HIGH          RASHTRAPATI BHAVAN,
COURT OF
KARNATAKA               NO.P.1/A/1001120069
DHARWAD
BENCH                   DATED 10/01/2012
                        NEW DELHI-110004.

                   2.   THE CONTROLLER AND
                        AUDITOR GENERAL OF INDIA,
                        REPRESENTED BY DIRECTOR,
                        P AND T AUDITS AND ACCOUNTS,
                        BASAWESHWAR CIRCLE,
                        BENGALURU, INDIA PIN-560001.

                   3.   THE GOVT. OF INDIA
                        MINISTRY OF COMMUNICATION
                        REPRESENTED BY UNDER SECRETARY,
                        NO.1-32/2012-SNG
                             -2-
                                   NC: 2024:KHC-D:17828-DB
                                    WP No. 145146 of 2020




     DATED 13/03/2012,
     20, ASHOKA ROAD
     NEW DELHI INDIA PIN-110001.

4.   THE CHAIRMAN AND MANAGING DIRECTOR
     REPRESENTED BY A.SINHA AGM (A) PENSION
     NO.31-7/2012 PEN-B DATED 29-6-2012,
     BSNL NEW DELHI, INDIA PIN-110001.

5.   THE CHIEF COMMISSIONER
     CENTRAL VIGILANCE COMMISSION OF INDIA,
     I N A-BLOCK, GPO COMPLEX,
     NEW DELHI-110023.

6.   THE CHIEF MANAGER
     CENTRALISED PENSION PROCESSING CENTRE
     2ND FLOOR B-BLOCK, BANKING COMPLEX
     STATE BANK OF INDIA, NO.1, AVENUE ROAD,
     BENGALURU-560009.

7.   THE MINISTRY OF LAW AND JUSTICE
     REP. BY AUTHORIZED SIGNATORY,
     ADVOCATE SHRI R.N.MISALE
     LEGAL ADVISOR TO GENERAL MANAGER
     TELECOM BELAGAVI,
     OFFICE OF THE GENERAL MANAGER OF TELECOM
     BELAGAVI, INDIA PIN-590001.

8.   THE GOVERNMENT OF INDIA
     THE MIISTRY OF FINANCE
     REPRESENTED BY AUTHORIZED SIGNATORY
     THE INTERNAL FINANCIAL ADVISOR AND
     DEPUTY GENERAL MANAGER (F AND A),
     OFFICE OF THE GENERAL MANAGER TELECOM,
     DISTRICT BELAGAVI, INDIA PIN-590001.

9.   THE JOINT CONTROLLER OF COMMUNICATION
     ACCOUNTS (PENSION),
     REP. BY SRI.V.R. NAGRAJ SHARMA,
     DEPUTY CONTROLLER C.A. (ADMN),
     OFFICE OF THE CCA CTMS COMPLEX,
     PALACE ROAD, BENGALURU,
     PENSION CASE NO.12 OF 2015
     DATED 13TH AUGUST 2015 INDIA PIN-560001.

10. THE CHIEF GENERAL MANAGER
                             -3-
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                                    WP No. 145146 of 2020




    KARNATAKA TELECOM CIRCLE,
    HALASURU, BENGALURU-560008,
    INDIA PIN-560008.

11. THE ASSISTANT DIRECTOR (STAFF)
    (OFFICE OF THE G.M.T. BENGALURU-9)
    (HSS MURTHY RETIRED),
    R/O: 1835, 6TH CROSS 1ST BLOCK,
    BEGUR ROAD, VISWAPRIYA NAGAR,
    BENGALURU, INDIA PIN-560068.

12. THE ACCOUNTS OFFICERS
    OFFICE OF THE TELECOM DIST.
    ENGINEER/DIVISIONAL ENGINEER TELECOM/
    ASSISTANT GENERAL MANAGER (A)
    OFFICE OF THE GENERAL MANAGER TELECOM,
    BELAGAVI-590001, REPRESENTED BY
    SHRI.R.K. KULKARNI, (RETIRED),
    KESHAV NAGAR, NEAR UDAYA HOSTEL SBI COLONY,
    DHARWAD, INDIA PIN-580001.

13. THE JUNIOR ACCOUNTS OFFICER (STAFF)
    OFFICE OF THE GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE THEATER
    KHANAPUR ROAD CAMP, BELAGAVI
    INDIA PIN-590001.

14. THE JUNIOR ACCOUNTS OFFICER (PENSION)
    OFFICE OF THE GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE THEATER,
    KHANAPUR ROAD, CAMP BELAGAVI,
    INDIA PIN-590001.

15. THE ACCOUNTS OFFICER (C.A.)
    OFFICE OF THE GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE THEATER
    KAHANAPUR ROAD CAMP BELAGAVI,
    INDIA PIN-590001.

16. THE CHIEF ACCOUNTS OFFICER (C.A.)
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE THEATER
    KHANAPUR ROAD CAMP BELAGAVI
                            -4-
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                                     WP No. 145146 of 2020




    INIDIA PIN-590001,
    OFFICE OF THE GENERAL MANAGER.

17. THE DEPUTY GENERAL MANAGER
    (I.F.A.) (INTERNAL FINANCIAL ADVISOR)
    OFFICE OF THE GENERAL MANAGER TELECOM,
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE TEACHER
    KHANAPUR ROAD CAMP BELAGAVI
    INDIA PIN-590001.

18. THE DEPUTY GENERAL MANAGER (ADMN)
    OFFICE OF THE GENERAL MANAGER TELECOM,
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE TEACHER
    KHANAPUR ROAD CAMP BELAGAVI
    INDIA PIN-590001.

19. THE ASSISTANT GENERAL MANAGER (A)
    OFFICE OF THE GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE TEACHER
    KHANAPUR ROAD CAMP BELAGAVI
    INDIA PIN-590001.

20. THE SUB DIVISIONAL OFFICER
    TELEGRAPHS GOKAK,
    INDIA PIN-591307.

21. THE SUB DIVISIONAL ENGINEER (HRD)
    OFFICE OF THE GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE TEACHER
    KHANAPUR ROAD CAMP BELAGAVI
    INDIA PIN-590001.

22. SECTION SUPERVISOR (HRD)
    OFFICE OF THE GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE TEACHER
    KHANAPUR ROAD CAMP BELAGAVI
    INDIA PIN-590001.

23. ACCOUNTS SECTION SUPERVISOR
    OFFICE OF THE GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
                               -5-
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                                          WP No. 145146 of 2020




    OPPOSITE TO GLOBE TEACHER
    KHANAPUR ROAD CAMP BELAGAVI
    INDIA PIN-590001.

24. THE GENERAL MANAGER OF TELECOM
    ADMINISTRATIVE OFFICE OF THE
    GENERAL MANAGER
    TELECOM DISTRICT BELAGAVI,
    OPPOSITE TO GLOBE TEACHER
    KHANAPUR ROAD CAMP BELAGAVI
    INDIA PIN-590001.

                                                   ...RESPONDENTS

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR THE
RECORDS RELATING TO THE APPLICATION NO.259 OF 1987 VIDE
ANNEX.C DATED 22-03-1988 ON THE FILE OF THE HON BLE
CENTRAL ADMINISTRATIVE TRIBUNAL BANGALORE, PERUSE THE
MODIFIED PENALTY REFERRED TO PARA-11 AND 12 OF THE FINLA
ORDER    DATED   22-03-1988   AND   SET    ASIDE   THE   SAME   AS
MISLEADING BESIDE BEING THE PRODUCT OF FRAUD OF HIGH
DEGREE PLAYED BY RESPONDENT NO.11 (WHO WAS NOT A
RESPONDENT) AND FURTHER DECLARE THAT THE CONSTITUTIONAL
AND FUNDAMENTAL RIGHTS OF THE PETITIONER HAVE BEEN
VIOLATED ON ACCOUNT OF THE ORDER OF MODIFIED PUNISHMENT
OBTAINED    BY   RESPONDENT     NO.11      IN   COLLUSION   WITH
RESPONDENT NO.12, BOTH        NOT BEING THE PARTY TO THE
PROCEEDING BEFORE THE CAT BANGALORE AND ETC.


     THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:


CORAM:     THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD
            AND
            THE HON'BLE MR. JUSTICE VENKATESH NAIK T
                                -6-
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                                       WP No. 145146 of 2020




                          ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD) Inspite of granting three times to comply with the office objections, office objections have not been complied. The second set of the petition papers has also not been filed and when the matter is called, none appears for the petitioner.

It appears that the petitioner is not interested in prosecuting this petition. Hence, the petition is dismissed for non-prosecution.

Sd/-

(H.T.NARENDRA PRASAD) JUDGE Sd/-

(VENKATESH NAIK T) JUDGE RSH LIST NO.: 1 SL NO.: 11