Karnataka High Court
Arjun S/O Yallappa Talwar vs The Union Of India on 4 December, 2024
Author: H.T.Narendra Prasad
Bench: H.T.Narendra Prasad
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WP No. 145146 of 2020
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 4TH DAY OF DECEMBER, 2024
PRESENT
THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD
AND
THE HON'BLE MR. JUSTICE VENKATESH NAIK T
WRIT PETITION NO. 145146 OF 2020 (S-CAT)
BETWEEN:
ARJUN S/O YALLAPPA TALWAR
AGE: 73 YEARS, EMPLOYEE NO.3383,
BSNL STAFF NO.BM-231 (KTK),
R/O: NO.T-4, MAHALASA RESIDENCY
CTS NO.68, SOMAWAR PETH,
TILAKWADI, BELAGAVI-590006.
...PETITIONER
(BY SRI. ASHOK K.L.,ADVOCATE)
AND:
1. THE UNION OF INDIA
REP. BY UNDER SECRETARY TO
Digitally signed HIS HIGHNESS PRESIDENT OF INDIA,
by JAGADISH T R
Location: HIGH RASHTRAPATI BHAVAN,
COURT OF
KARNATAKA NO.P.1/A/1001120069
DHARWAD
BENCH DATED 10/01/2012
NEW DELHI-110004.
2. THE CONTROLLER AND
AUDITOR GENERAL OF INDIA,
REPRESENTED BY DIRECTOR,
P AND T AUDITS AND ACCOUNTS,
BASAWESHWAR CIRCLE,
BENGALURU, INDIA PIN-560001.
3. THE GOVT. OF INDIA
MINISTRY OF COMMUNICATION
REPRESENTED BY UNDER SECRETARY,
NO.1-32/2012-SNG
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WP No. 145146 of 2020
DATED 13/03/2012,
20, ASHOKA ROAD
NEW DELHI INDIA PIN-110001.
4. THE CHAIRMAN AND MANAGING DIRECTOR
REPRESENTED BY A.SINHA AGM (A) PENSION
NO.31-7/2012 PEN-B DATED 29-6-2012,
BSNL NEW DELHI, INDIA PIN-110001.
5. THE CHIEF COMMISSIONER
CENTRAL VIGILANCE COMMISSION OF INDIA,
I N A-BLOCK, GPO COMPLEX,
NEW DELHI-110023.
6. THE CHIEF MANAGER
CENTRALISED PENSION PROCESSING CENTRE
2ND FLOOR B-BLOCK, BANKING COMPLEX
STATE BANK OF INDIA, NO.1, AVENUE ROAD,
BENGALURU-560009.
7. THE MINISTRY OF LAW AND JUSTICE
REP. BY AUTHORIZED SIGNATORY,
ADVOCATE SHRI R.N.MISALE
LEGAL ADVISOR TO GENERAL MANAGER
TELECOM BELAGAVI,
OFFICE OF THE GENERAL MANAGER OF TELECOM
BELAGAVI, INDIA PIN-590001.
8. THE GOVERNMENT OF INDIA
THE MIISTRY OF FINANCE
REPRESENTED BY AUTHORIZED SIGNATORY
THE INTERNAL FINANCIAL ADVISOR AND
DEPUTY GENERAL MANAGER (F AND A),
OFFICE OF THE GENERAL MANAGER TELECOM,
DISTRICT BELAGAVI, INDIA PIN-590001.
9. THE JOINT CONTROLLER OF COMMUNICATION
ACCOUNTS (PENSION),
REP. BY SRI.V.R. NAGRAJ SHARMA,
DEPUTY CONTROLLER C.A. (ADMN),
OFFICE OF THE CCA CTMS COMPLEX,
PALACE ROAD, BENGALURU,
PENSION CASE NO.12 OF 2015
DATED 13TH AUGUST 2015 INDIA PIN-560001.
10. THE CHIEF GENERAL MANAGER
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WP No. 145146 of 2020
KARNATAKA TELECOM CIRCLE,
HALASURU, BENGALURU-560008,
INDIA PIN-560008.
11. THE ASSISTANT DIRECTOR (STAFF)
(OFFICE OF THE G.M.T. BENGALURU-9)
(HSS MURTHY RETIRED),
R/O: 1835, 6TH CROSS 1ST BLOCK,
BEGUR ROAD, VISWAPRIYA NAGAR,
BENGALURU, INDIA PIN-560068.
12. THE ACCOUNTS OFFICERS
OFFICE OF THE TELECOM DIST.
ENGINEER/DIVISIONAL ENGINEER TELECOM/
ASSISTANT GENERAL MANAGER (A)
OFFICE OF THE GENERAL MANAGER TELECOM,
BELAGAVI-590001, REPRESENTED BY
SHRI.R.K. KULKARNI, (RETIRED),
KESHAV NAGAR, NEAR UDAYA HOSTEL SBI COLONY,
DHARWAD, INDIA PIN-580001.
13. THE JUNIOR ACCOUNTS OFFICER (STAFF)
OFFICE OF THE GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE THEATER
KHANAPUR ROAD CAMP, BELAGAVI
INDIA PIN-590001.
14. THE JUNIOR ACCOUNTS OFFICER (PENSION)
OFFICE OF THE GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE THEATER,
KHANAPUR ROAD, CAMP BELAGAVI,
INDIA PIN-590001.
15. THE ACCOUNTS OFFICER (C.A.)
OFFICE OF THE GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE THEATER
KAHANAPUR ROAD CAMP BELAGAVI,
INDIA PIN-590001.
16. THE CHIEF ACCOUNTS OFFICER (C.A.)
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE THEATER
KHANAPUR ROAD CAMP BELAGAVI
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INIDIA PIN-590001,
OFFICE OF THE GENERAL MANAGER.
17. THE DEPUTY GENERAL MANAGER
(I.F.A.) (INTERNAL FINANCIAL ADVISOR)
OFFICE OF THE GENERAL MANAGER TELECOM,
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE TEACHER
KHANAPUR ROAD CAMP BELAGAVI
INDIA PIN-590001.
18. THE DEPUTY GENERAL MANAGER (ADMN)
OFFICE OF THE GENERAL MANAGER TELECOM,
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE TEACHER
KHANAPUR ROAD CAMP BELAGAVI
INDIA PIN-590001.
19. THE ASSISTANT GENERAL MANAGER (A)
OFFICE OF THE GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE TEACHER
KHANAPUR ROAD CAMP BELAGAVI
INDIA PIN-590001.
20. THE SUB DIVISIONAL OFFICER
TELEGRAPHS GOKAK,
INDIA PIN-591307.
21. THE SUB DIVISIONAL ENGINEER (HRD)
OFFICE OF THE GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE TEACHER
KHANAPUR ROAD CAMP BELAGAVI
INDIA PIN-590001.
22. SECTION SUPERVISOR (HRD)
OFFICE OF THE GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE TEACHER
KHANAPUR ROAD CAMP BELAGAVI
INDIA PIN-590001.
23. ACCOUNTS SECTION SUPERVISOR
OFFICE OF THE GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
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OPPOSITE TO GLOBE TEACHER
KHANAPUR ROAD CAMP BELAGAVI
INDIA PIN-590001.
24. THE GENERAL MANAGER OF TELECOM
ADMINISTRATIVE OFFICE OF THE
GENERAL MANAGER
TELECOM DISTRICT BELAGAVI,
OPPOSITE TO GLOBE TEACHER
KHANAPUR ROAD CAMP BELAGAVI
INDIA PIN-590001.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR THE
RECORDS RELATING TO THE APPLICATION NO.259 OF 1987 VIDE
ANNEX.C DATED 22-03-1988 ON THE FILE OF THE HON BLE
CENTRAL ADMINISTRATIVE TRIBUNAL BANGALORE, PERUSE THE
MODIFIED PENALTY REFERRED TO PARA-11 AND 12 OF THE FINLA
ORDER DATED 22-03-1988 AND SET ASIDE THE SAME AS
MISLEADING BESIDE BEING THE PRODUCT OF FRAUD OF HIGH
DEGREE PLAYED BY RESPONDENT NO.11 (WHO WAS NOT A
RESPONDENT) AND FURTHER DECLARE THAT THE CONSTITUTIONAL
AND FUNDAMENTAL RIGHTS OF THE PETITIONER HAVE BEEN
VIOLATED ON ACCOUNT OF THE ORDER OF MODIFIED PUNISHMENT
OBTAINED BY RESPONDENT NO.11 IN COLLUSION WITH
RESPONDENT NO.12, BOTH NOT BEING THE PARTY TO THE
PROCEEDING BEFORE THE CAT BANGALORE AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
CORAM: THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD
AND
THE HON'BLE MR. JUSTICE VENKATESH NAIK T
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WP No. 145146 of 2020
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE H.T.NARENDRA PRASAD) Inspite of granting three times to comply with the office objections, office objections have not been complied. The second set of the petition papers has also not been filed and when the matter is called, none appears for the petitioner.
It appears that the petitioner is not interested in prosecuting this petition. Hence, the petition is dismissed for non-prosecution.
Sd/-
(H.T.NARENDRA PRASAD) JUDGE Sd/-
(VENKATESH NAIK T) JUDGE RSH LIST NO.: 1 SL NO.: 11