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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(a) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(a)All lands sold under these rules shall be subject to the provisions of the Act and of the Rajasthan Colonisation (General Colony) Conditions, 1955 and of these rules.