Madhya Pradesh High Court
Anchal Grih Nirman Samiti & Ors. vs The State Of M.P. And Ors. on 8 November, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-4074-2004
The High Court Of Madhya Pradesh
WP No. 4074 of 2004
(ANCHAL GRIH NIRMAN SAMITI & ORS. Vs THE STATE OF M.P. AND ORS.)
WP/04092/2004, CONC/00545/2016, WP/06204/2016
21
Jabalpur, Dated : 08-11-2021
Petitioner's counsel is absent.
Call on 09.11.2021.
(RAVI MALIMATH) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
MSP Signature Not Verified SAN Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.11.09 10:40:09 IST